Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(c) in Rules for the Grant of Recognition and Aid to Elementary Schools

(c)Recognitions shall not ordinarily be granted to a school or a class opened by a local authority or by a private management in contravention of rules (1) and (4)(c).