Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 164] [Entire Act] State of Jammu-Kashmir - Subsection Section 164(1) in Jammu and Kashmir Municipal Corporation Act, 2000 (1)Audit agency shall audit the accounts of the Corporation with the assistance of officers and other employees subordinate to it.
