Delhi High Court - Orders
Pr. Commissioner Of Income Tax-1 vs M/S Fiserv India Pvt. Ltd on 9 January, 2023
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 196/2022
PR. COMMISSIONER OF INCOME TAX-1 ..... Appellant
Through: Mr Sanjay Kumar & Ms Easha,
Standing Counsels.
versus
M/S FISERV INDIA PVT. LTD. ..... Respondent
Through: Mr Sachit Jolly, Mr Rohit Garg, Ms
Disha Jham, Mr Sohum Dua & Ms.
Soumya Singh, Advocates.
CORAM:
HON'BLE MR JUSTICE RAJIV SHAKDHER
HON'BLE MS JUSTICE TARA VITASTA GANJU
ORDER
% 09.01.2023 [Physical Hearing/Hybrid Hearing (as per request)]
1. Mr. Sanjay Kumar, who appears on behalf of the appellant, says that the issue which arises in the present appeal would stand covered by the decision rendered in SLP no.28652/2018, titled SAP Labs India Pvt. Ltd. vs. Income Tax Officer Circle 6 (1) (1) Bangalore.
2. Mr. Kumar has also informed us that the decision in the SLP was reserved on 15.11.2022.
3. Accordingly, at the request of Mr. Kumar, list the matter on 14.04.2023.
RAJIV SHAKDHER, J TARA VITASTA GANJU, J JANUARY 9, 2023 / ha Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:SHEHROZ ALAM Signing Date:15.01.2023 14:02:20