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NCT Delhi - Section

Section 35 in The Delhi Preservation Of Trees Act, 1994

35. Provision of this Act to be in addition to any other law for the time being in force.

-Nothing in this Act shall be deemed to affect the operation of any other law and the rules made thereunder and the provisions of this Act shall be in addition to and not in derogation of the provisions of the said Act and rules made thereunder.