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State of Madhya Pradesh - Section

Section 6 in The M.P. Vishesh Sashastra Bal Niyam, 1973

6. Ranks of Officers of the Special Armed Force to be equivalent to ranks of the Police Officers.

- The ranks of the officers of the Special Armed Force specified in the Officers of the Special Armed Force specified in Appendix I to these rules shall be deemed to be equivalent to the ranks of the Police Officers, as specified in the said Appendix for the purpose of Section 8 and generally for the purposes of the Act.