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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(d) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(d)The proceedings of the Board shall be like a conference in which the Juvenile Justice Board members, the juvenile, the parents, the Probation Officer, the Police Officer, the legal representative etc., shall participate in the proceedings.