Gujarat High Court
Heubach Colour Private Limited vs Assistant Commissinoer Of Income Tax ... on 3 December, 2019
Author: Harsha Devani
Bench: Harsha Devani, Sangeeta K. Vishen
C/SCA/21459/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 21459 of 2019
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HEUBACH COLOUR PRIVATE LIMITED
Versus
ASSISTANT COMMISSINOER OF INCOME TAX CIRCLE 2
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Appearance:
MR MANISH J SHAH(1320) for the Petitioner(s) No. 1
for the Respondent(s) No. 1
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CORAM: HONOURABLE MS.JUSTICE HARSHA DEVANI
and
HONOURABLE MS. JUSTICE SANGEETA K. VISHEN
Date : 03/12/2019
ORAL ORDER
(PER : HONOURABLE MS.JUSTICE HARSHA DEVANI) Heard Mr. J.P. Shah, Senior Advocate, learned counsel with Mr. Manish J. Shah, learned advocate for the petitioner.
Issue notice, returnable on 6th January 2020. By way of interim relief further proceedings pursuant to the impugned notice dated 30th March, 2019 issued by the respondent under section 148 of the Act for assessment year 2012-2013 are hereby stayed.
Direct service is permitted, today.
(HARSHA DEVANI, J) (SANGEETA K. VISHEN,J) BINOY B PILLAI Page 1 of 1 Downloaded on : Wed Dec 04 01:05:35 IST 2019