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Himachal Pradesh High Court

M/S Kundan Lal Hari Ram & Co vs H.P. Housing & Urban Development ... on 28 August, 2015

Author: Sanjay Karol

Bench: Sanjay Karol

                IN THE HIGH COURT OF HIMACHAL PRADESH
                                SHIMLA

                                                  CMPMO No. 349 of 2015
                             Date of Decision: 28.8.2015




                                                                                .
    M/s Kundan Lal Hari Ram & Co.    ......Petitioner.





                                         Versus





    H.P. Housing & Urban Development Authority & another.

                                                                       ..... Respondents.




                                                     of
    Coram:
    The Hon'ble Mr. Justice Sanjay Karol, Judge.
    Whether approved for reporting? 1

    For the Petitioner:
                          rt             Mr. Suneet Goel, Advocate, for
                                         the petitioner.

    Sanjay Karol, J (oral)

Learned counsel for the petitioner seeks permission to withdraw the present petition. Permission granted. Petition stands disposed of as withdrawn, reserving liberty to file the same afresh in accordance with law.

Pending application(s), if any, also stand disposed of.

(Sanjay Karol),J.

August 28, 2015 (Shankar) 1 Whether reporters of the local papers may be allowed to see the judgment?

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