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State of West Bengal - Section

Section 2017 in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

2017. vide order issued [by the undersigned] under such number in

respect of such clinical establishment situated at such addressto keep or carry on the said clinical establishment having suchnumber of beds offering such service facilities in suchrecognized system of medicine as mentioned below.|-| 2. This is to certify that the licensee hasbeen Registered vide registration No. as mentioned above underthe Rule 3 of the West Bengal Clinical Establishment Rules,