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State of West Bengal - Section

Section 16 in The West Bengal Livestock Improvement Act, 1954

16. Power of Livestock Officer to require bulls, cows and calves to be vaccinated or inoculated.

- The Livestock Officer may by order in writing require any person to allow bulls, cows and calves in his possession to be vaccinated or inoculated against an infectious or contagious disease either by the Livestock Officer himself or by any other person authorised by him in writing in this behalf.