Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(8) in The Income Tax Act, 2025

(8)Sub-section (7) shall not apply to an individual, who is resident in India for a tax year under sub-sections (2) to (6).