Rajasthan High Court - Jaipur
Chandra Shekhar Bhatra vs State Home Departmentors on 24 March, 2022
Author: Anoop Kumar Dhand
Bench: Anoop Kumar Dhand
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 6792/2013
Chandra Shekhar Bhatra
----Petitioner
Versus
State Home Department & ors
----Respondents
For Petitioner(s) : Mr. Karan Pal Singh For Respondent(s) : Ms. Sunita Satyarthi HON'BLE MR. JUSTICE ANOOP KUMAR DHAND Order 24/03/2022 Application for early listing stands allowed for the reasons stated therein.
List on 05.05.2022.
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