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Rajasthan High Court - Jaipur

Chandra Shekhar Bhatra vs State Home Departmentors on 24 March, 2022

Author: Anoop Kumar Dhand

Bench: Anoop Kumar Dhand

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 6792/2013

                                    Chandra Shekhar Bhatra
                                                                                                        ----Petitioner
                                                                        Versus
                                    State Home Department & ors
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Karan Pal Singh For Respondent(s) : Ms. Sunita Satyarthi HON'BLE MR. JUSTICE ANOOP KUMAR DHAND Order 24/03/2022 Application for early listing stands allowed for the reasons stated therein.

List on 05.05.2022.

(ANOOP KUMAR DHAND),J Pooja /7 (Downloaded on 30/03/2022 at 09:14:42 PM) Powered by TCPDF (www.tcpdf.org)