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[Cites 0, Cited by 5] [Entire Act]

State of Punjab - Section

Section 68 in The Punjab State Election Commission Act, 1994

68. Equality of votes.

- If, after the counting of the votes is completed, and the addition of one vote will entitle any of those candidates to be declared elected, the Returning Officer shall forthwith decide between those candidates by lot, and proceed as if the candidates on whom the lot falls had received an additional vote.