Allahabad High Court
Rachna And 2 Others vs The New India Insurance Co. Ltd. And ... on 29 January, 2019
Author: Kaushal Jayendra Thaker
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- FIRST APPEAL FROM ORDER No. - 231 of 2019 Appellant :- Rachna And 2 Others Respondent :- The New India Insurance Co. Ltd. And Another Counsel for Appellant :- Ashok Kumar Singh Hon'ble Dr. Kaushal Jayendra Thaker,J.
Sri Arvind Kumar Srivastava-Advocate to take instructions.
Pup up/ list this matter on 6.2.2019 as fresh.
Order Date :- 29.1.2019 Mukesh