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Allahabad High Court

Rachna And 2 Others vs The New India Insurance Co. Ltd. And ... on 29 January, 2019

Author: Kaushal Jayendra Thaker

Bench: Kaushal Jayendra Thaker





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 231 of 2019
 

 
Appellant :- Rachna And 2 Others
 
Respondent :- The New India Insurance Co. Ltd. And Another
 
Counsel for Appellant :- Ashok Kumar Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.
 

Sri Arvind Kumar Srivastava-Advocate to take instructions.

Pup up/ list this matter on 6.2.2019 as fresh.

Order Date :- 29.1.2019 Mukesh