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Supreme Court - Daily Orders

Abdul Matin Mallick vs Subrata Bhattacharjee(Banerjee) on 16 March, 2022

Bench: M.R. Shah, B.V. Nagarathna

     ITEM NO.26 +38              Court 12 (Video Conferencing)                SECTION XVI

                               S U P R E M E C O U R T O F        I N D I A
                                       RECORD OF PROCEEDINGS

     Petition for Special Leave to Appeal (C)              No.     4261/2022

     (Arising out of impugned final judgment and order dated 27-07-2021
     in CO No. 1153/2021 passed by the High Court at Calcutta)

     ABDUL MATIN MALLICK                                               Petitioner(s)

                                                 VERSUS

     SUBRATA BHATTACHARJEE(BANERJEE) & ORS.                            Respondent(s)

     (FOR ADMISSION and I.R. and IA No.34547/2022-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.34548/2022-EXEMPTION FROM
     FILING O.T. )

     WITH
     SLP (CIVIL) Diary No. 4174/2020

     (IA No.34425/2022-CONDONATION OF DELAY IN FILING and IA
     No.34429/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     and IA No.34426/2022-CONDONATION OF DELAY IN REFILING / CURING THE
     DEFECTS)

     Date : 16-03-2022 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE M.R. SHAH
                         HON'BLE MRS. JUSTICE B.V. NAGARATHNA

     For Petitioner(s)             Mr. Anand Dey, Adv.
                                   Ms. Rajeshri Reddy, Adv.
                                   Mr. Dibyadyuti Banerjee, Adv.
                                    Mr. Abhijit Sengupta, AOR

     For Respondent(s)             Mr.   Pawan Kumar Ray, Adv.
                                   Mr.   Riju Mani Talukdar Adv
                                   Mr.   Deepak Goel , Adv
                                   Mr.   Chaman Rana Adv
                                   Ms.   Baby Devi Bonia Adv

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Signature Not Verified Put up on 21.03.2022.

Digitally signed by R Natarajan Date: 2022.03.16 18:00:44 IST

(NEETU SACHDEVA) (NISHA TRIPATHI) Reason:

COURT MASTER (SH) BRANCH OFFICER