Supreme Court - Daily Orders
Abdul Matin Mallick vs Subrata Bhattacharjee(Banerjee) on 16 March, 2022
Bench: M.R. Shah, B.V. Nagarathna
ITEM NO.26 +38 Court 12 (Video Conferencing) SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 4261/2022
(Arising out of impugned final judgment and order dated 27-07-2021
in CO No. 1153/2021 passed by the High Court at Calcutta)
ABDUL MATIN MALLICK Petitioner(s)
VERSUS
SUBRATA BHATTACHARJEE(BANERJEE) & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.34547/2022-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.34548/2022-EXEMPTION FROM
FILING O.T. )
WITH
SLP (CIVIL) Diary No. 4174/2020
(IA No.34425/2022-CONDONATION OF DELAY IN FILING and IA
No.34429/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.34426/2022-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS)
Date : 16-03-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.R. SHAH
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
For Petitioner(s) Mr. Anand Dey, Adv.
Ms. Rajeshri Reddy, Adv.
Mr. Dibyadyuti Banerjee, Adv.
Mr. Abhijit Sengupta, AOR
For Respondent(s) Mr. Pawan Kumar Ray, Adv.
Mr. Riju Mani Talukdar Adv
Mr. Deepak Goel , Adv
Mr. Chaman Rana Adv
Ms. Baby Devi Bonia Adv
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified Put up on 21.03.2022.
Digitally signed by R Natarajan Date: 2022.03.16 18:00:44 IST(NEETU SACHDEVA) (NISHA TRIPATHI) Reason:
COURT MASTER (SH) BRANCH OFFICER