Delhi High Court - Orders
Tangnu Romai Power Generation Private ... vs Saiurja Hydel Projects Private Limited on 22 July, 2024
Author: Prateek Jalan
Bench: Prateek Jalan
$~18 & 19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 72/2021 & I.As. 2788-90/2021.
TANGNU ROMAI POWER GENERATION
PRIVATE LIMITED .....Petitioner
versus
SAIURJA HYDEL PROJECTS
PRIVATE LIMITED .....Respondent
+ O.M.P. (COMM) 73/2021 & I.As. 2791/2021, 2793/2021.
TANGNU ROMAI POWER GENERATION
PRIVATE LIMITED .....Petitioner
versus
SAIURJA HYDEL PROJECTS
PRIVATE LIMITED .....Respondent
Appearances:
Ms. Payal Chandra, Advocate for petitioner.
Mr. Tarun Johri, Mr. Ankur Gupta, Mr. Vishwajeet Tyagi, Mr. Vivek
Singh Somvanshi, Advocates for respondent.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 22.07.2024
1. Subject to orders of Hon'ble the Judge In-Charge (Original Side), list these petitions before another Bench on 09.09.2024.
2. Ms. Payal Chandra, learned counsel for the petitioner, submits that O.M.P. (COMM) 72/2021 & connected matter. Page 1 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/07/2024 at 21:21:03 the petitioner has been admitted to Corporate Insolvency Resolution Process proceedings. She may place the necessary documents on record within four weeks from today. She is also requested to inform the Resolution Professional about the pendency of these proceedings.
PRATEEK JALAN, J JULY 22, 2024 'Bhupi'/ O.M.P. (COMM) 72/2021 & connected matter. Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/07/2024 at 21:21:03