Section 18 in Tamil Nadu Manual Workers (Construction Workers) Welfare Scheme, 1994
18. [] [Re-numbered by G.O. Ms. No. 139, L & E, dated the 3rd November 1998.] Power to remove difficulties.
- If, in the opinion of the Board, any difficulty or doubt arises as to the interpretation of any of the provisions of the scheme or in the implementation of the scheme, the Board shall refer the question to the Government and the decision of the Government shall be final and binding.
