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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax 4 vs M/S Hindustan Organics Chemicals Ltd. on 11 May, 2018

Bench: Ranjan Gogoi, R. Banumathi, Navin Sinha

     ITEM NO.10                                 COURT NO.3                      SECTION IX

                                    S U P R E M E C O U R T O F          I N D I A
                                            RECORD OF PROCEEDINGS

                         SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 14635/2018

     (Arising out of impugned final judgment and order dated 25-07-2017
     in ITA No. 605/2015 passed by the High Court Of Judicature At
     Bombay)

     PR. COMMISSIONER OF INCOME TAX 4                                            Petitioner(s)

                                                        VERSUS

     M/S HINDUSTAN ORGANICS CHEMICALS LTD.                                       Respondent(s)

     (FOR ADMISSION and I.R. and IA No.60710/2018-CONDONATION OF DELAY
     IN FILING and IA No.60711/2018-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT )

     Date : 11-05-2018 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE RANJAN GOGOI
                           HON'BLE MRS. JUSTICE R. BANUMATHI
                           HON'BLE MR. JUSTICE NAVIN SINHA

     For Petitioner(s)                     Mr. Vikramjit Banerji, ASG
                                           Mr. Manish Pushkarna, Adv.
                                           Mr. O.P. Shukla, Adv.
                                           Mr. Anshul Gupta, Adv.
                                           Mrs. Anil Katiyar, AOR

     For Respondent(s)

                            UPON hearing the counsel the Court made the following
                                               O R D E R

Heard the learned counsel for the petitioner and perused the relevant material.

Delay condoned.

Application for exemption from filing certified copy of the impugned order is allowed.

Issue notice.

Signature Not Verified

Tag with Special Leave Petition (C) No.5113 of 2018.

Digitally signed by NEETU KHAJURIA Date: 2018.05.12 11:38:40 IST Reason:

(NEETU KHAJURIA) (ASHA SONI) COURT MASTER BRANCH OFFICER