Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 32 in The Rajasthan Excise Rules, 1956 32. Export in bond under pass. - Any person may export in bond Indian made Foreign Liquor manufactured at a distillery in Rajasthan to any place in India under a pass granted as provided in the following rules.
