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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(1) in Gujarat State Higher Education Council Act, 2016

(1)The State Government may, by notification in the Official Gazelle, with effect on and from such date as may he specified, constitute a Council for the purposes of this Act to be called "the Gujarat State Higher Education Council".