Supreme Court - Daily Orders
M/S Jaiprakash Industries Ltd. ... vs Delhi Development Authority Through ... on 21 September, 2023
Bench: Sanjay Kishan Kaul, Sudhanshu Dhulia
ITEM NO.106 COURT NO.2 SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 8336/2009
M/S JAIPRAKASH INDUSTRIES LTD.
(PRESENTLY KNOWN AS JAIPRAKASH ASSOCIATES LTD.) Appellant(s)
VERSUS
DELHI DEVELOPMENT AUTHORITY THROUGH
ITS VICE CHAIRMAN Respondent(s)
Date : 21-09-2023 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Appellant(s) Mr. Tarun Gulati, Sr. Adv.
Mr. Kavin Gulati, Sr. Adv.
Mr. Pawan R. Upadhyay, Adv.
Ms. Sharmila Upadhyay, AOR
Mr. Sarvjit Pratap Singh, Adv.
Ms. Supriya R. Pandey, Adv.
For Respondent(s)
M/S. Saharya & Co., AOR
UPON hearing the counsel the Court made the following
O R D E R
In view of the judgment of the single Judge being one of us, the matter be listed before a Bench of which one of us (Hon’ble Mr. Justice Sanjay Kishan Kaul) is not a Member after obtaining necessary orders of Hon’ble the Chief Justice of India.
Signature Not Verified (RASHMI DHYANI PANT) Digitally signed by NEETA SAPRA Date: 2023.09.21 (POONAM VAID) COURT MASTER 17:07:35 IST Reason: COURT MASTER