Section 621 in Civil Court Rules of the High Court of Judicature at Patna
621.
When money is tendered under rule 617 the cashier shall enter the c mount in the foil and counterfoil of a bound book [Form no. (A)-21] of receipts numbered in serial order. He shall then tear off the counterfoil, sign it and give it to the payer as voucherInvestment of Civil Deposits
