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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(12) in Municipal Corporation Solid Waste (Management and Handling) Bye-Laws, 2010

(12)"Establishment" means any shop, transporter, mall, restaurant, lodging house, hotel, office, function halls (including open lawns used for organizing events), hostels, educational institutions, hospitals, and any other unit that generates solid waste in the course of its routine functioning;