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[Cites 0, Cited by 0] [Section 11] [Entire Act]

NCT Delhi - Subsection

Section 11(3) in The Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018

(3)The distribution licensee shall, in consultation with the Forum, appoint/designate one of its officers as full time Secretary, who shall be at least a graduate from a recognized University and shall have at least fifteen (15) years of work experience as an executive in the middle management out of which minimum five (5) years experience shall be in carrying out functions of legal and administrative nature.