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Madras High Court

P.Murugendran vs Mrs.Aathi Lakshmi on 7 March, 2025

Author: G.R.Swaminathan

Bench: G.R.Swaminathan

                                                               1              CONT.P.(MD)NO.2579 OF 2024

                            BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
                                                DATED: 07.03.2025
                                                            CORAM
                                  THE HONOURABLE MR.JUSTICE G.R.SWAMINATHAN
                                          CONT.P.(MD)No.2579 of 2024 IN
                                            W.P.(MD)No.17711 of 2024

                     P.Murugendran                                       ... Petitioner/Writ petitioner

                                                                Vs.
                     1. Mrs.Aathi Lakshmi,
                        Superintending Engineer,
                        Tamil Nadu Generation of Electricity
                         and Distribution Corporation (TANGEDCO),
                        Dindigul Electricity Distribution Circle,
                        Dindigul.

                     2. Mr.Saravanan,
                        Assistant Engineer,
                        Tamil Nadu Generation of Electricity
                         and Distribution Corporation(TANGEDCO),
                        N.G.O.Colony,
                        Dindigul.                        ... Contemnors /Respondents

                                   Prayer: Contempt petition filed under Section 11 of the
                     Contempt of Courts Act 1971, to punish the respondents under the
                     provisions of Contempt of Court for their willful disobedience of the
                     order of this Court in W.P.(MD)No.17711 of 2024 dated 19.08.2024.
                                   For Petitioner       : Mr.S.Sarvagan Prabhu

                                   For Respondents : Mr.K.Balasubramani,
                                                     Special Government Pleader.

                                                            ***

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                                                               2              CONT.P.(MD)NO.2579 OF 2024

                                                          ORDER

It is reported that the order passed by this Court has since been complied with.

2. In view of the same, this contempt petition is closed.




                                                                                            07.03.2025

                     NCC      : Yes / No
                     Index    : Yes / No
                     Internet : Yes/ No
                     PMU




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                                                  3              CONT.P.(MD)NO.2579 OF 2024



                                                                        G.R.SWAMINATHAN,J.


                                                                                       PMU




CONT.P.(MD)No.2579 of 2024 IN W.P.(MD)No.17711 of 2024 07.03.2025 https://www.mhc.tn.gov.in/judis ( Uploaded on: 17/03/2025 11:55:43 am ) 3/3 4 CONT.P.(MD)NO.2579 OF 2024 https://www.mhc.tn.gov.in/judis ( Uploaded on: 17/03/2025 11:55:43 am ) 4/3