Madras High Court
P.Murugendran vs Mrs.Aathi Lakshmi on 7 March, 2025
Author: G.R.Swaminathan
Bench: G.R.Swaminathan
1 CONT.P.(MD)NO.2579 OF 2024
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED: 07.03.2025
CORAM
THE HONOURABLE MR.JUSTICE G.R.SWAMINATHAN
CONT.P.(MD)No.2579 of 2024 IN
W.P.(MD)No.17711 of 2024
P.Murugendran ... Petitioner/Writ petitioner
Vs.
1. Mrs.Aathi Lakshmi,
Superintending Engineer,
Tamil Nadu Generation of Electricity
and Distribution Corporation (TANGEDCO),
Dindigul Electricity Distribution Circle,
Dindigul.
2. Mr.Saravanan,
Assistant Engineer,
Tamil Nadu Generation of Electricity
and Distribution Corporation(TANGEDCO),
N.G.O.Colony,
Dindigul. ... Contemnors /Respondents
Prayer: Contempt petition filed under Section 11 of the
Contempt of Courts Act 1971, to punish the respondents under the
provisions of Contempt of Court for their willful disobedience of the
order of this Court in W.P.(MD)No.17711 of 2024 dated 19.08.2024.
For Petitioner : Mr.S.Sarvagan Prabhu
For Respondents : Mr.K.Balasubramani,
Special Government Pleader.
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2 CONT.P.(MD)NO.2579 OF 2024
ORDER
It is reported that the order passed by this Court has since been complied with.
2. In view of the same, this contempt petition is closed.
07.03.2025
NCC : Yes / No
Index : Yes / No
Internet : Yes/ No
PMU
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3 CONT.P.(MD)NO.2579 OF 2024
G.R.SWAMINATHAN,J.
PMU
CONT.P.(MD)No.2579 of 2024 IN W.P.(MD)No.17711 of 2024 07.03.2025 https://www.mhc.tn.gov.in/judis ( Uploaded on: 17/03/2025 11:55:43 am ) 3/3 4 CONT.P.(MD)NO.2579 OF 2024 https://www.mhc.tn.gov.in/judis ( Uploaded on: 17/03/2025 11:55:43 am ) 4/3