Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Uttar Pradesh - Subsection Section 12(q) in The U.P. Water Management And Regulatory Commission Act, 2008 (q)to enforce the decisions or orders issued under this Act by a suitable agency authorized by the Commission or empower to any existing agency for this purpose;
