Delhi High Court - Orders
Rohtash And Ors vs Public Works Department And Ors on 12 October, 2023
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~96
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13498/2023 & CM APPL. 53293/2023
ROHTASH AND ORS ..... Petitioners
Through: Mr. Anup Radha Singh, Advocate.
versus
PUBLIC WORKS DEPARTMENT AND ORS ...... Respondents
Through: Mr. Rishikesh Kumar, ASC for
GNCTD with Ms. Sheenu Priya,
Advocate for GNCTD.
Mr. Parvinder Chauhan, Ms. Aakriti
Garg, Advocates for DUSIB.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 12.10.2023
List on 13.10.2023.
SUBRAMONIUM PRASAD, J
OCTOBER 12, 2023
hsk
This is a digitally signed order.
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