Madhya Pradesh High Court
Aman Jain vs The State Of Madhya Pradesh on 15 October, 2024
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 MCRC-43662-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 43662 of 2024 (AMAN JAIN Vs THE STATE OF MADHYA PRADESH ) Dated : 15-10-2024 Parties through their counsel.
As prayed by the counsel for the applicant, list in the next week.
(MANINDER S. BHATTI) JUDGE Astha Signature Not Verified Signed by: ASTHA SEN Signing time: 16-10- 2024 11:28:26