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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(4)(i) in M.P. Food Security Rules, 2017

(i)get the matter enquired by a suitable officer of the State Government at District level and decide on the basis of report so received within forty five days from the date of receipt of the complaint, or