Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 149(1)] [Section 149] [Entire Act] State of Gujarat - Subsection Section 149(1)(d) in The Gujarat Provincial Municipal Corporations Act, 1949 (d)the penalties to which persons evading liability or furnishing incorrect or misleading information or failing to furnish information may be subjected;