Punjab-Haryana High Court
State Of Haryana vs Ram Kishan Etc on 22 January, 2016
Author: Rameshwar Singh Malik
Bench: Rameshwar Singh Malik
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No.5359 of 2009 (O&M)
LAC No.789 of 2008
Date of Decision:22.01.2016.
State of Haryana and another.
.... Appellant(s).
Versus
Ram Kishan and others.
....Respondent(s).
CORAM: HON'BLE MR.JUSTICE RAMESHWAR SINGH MALIK
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Present: Mr.Randhir Singh, Addl. AG, Haryana
Mr.Abhinash Jain, AAG, Haryana
Mr.Vibha Tewari, AAG, Haryana for the appellant(s).
Mr.Sanjay Vij, Advocate for the respondent(s).
Mr.Arun Walia, Senior Advocate with
Mr.Gitish Bhardwaj, Advocate for the respondent-HUDA.
***
RAMESHWAR SINGH MALIK, J.
For order, see detailed reasons recorded in a separate order passed today in RFA No.5758 of 2009 titled as "State of Haryana and another Vs. Subh Ram and others".
(RAMESHWAR SINGH MALIK)
January 22, 2016 JUDGE
raman
RAMAN KUMAR
2016.02.11 15:49
I attest to the accuracy and
authenticity of this document