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Punjab-Haryana High Court

State Of Haryana vs Ram Kishan Etc on 22 January, 2016

Author: Rameshwar Singh Malik

Bench: Rameshwar Singh Malik

                                IN THE HIGH COURT OF PUNJAB AND HARYANA
                                             AT CHANDIGARH

                                                           RFA No.5359 of 2009 (O&M)
                                                           LAC No.789 of 2008
                                                           Date of Decision:22.01.2016.

                    State of Haryana and another.

                                                                       .... Appellant(s).


                                         Versus


                    Ram Kishan and others.
                                                                       ....Respondent(s).


                    CORAM: HON'BLE MR.JUSTICE RAMESHWAR SINGH MALIK
                                    ****

                    Present:       Mr.Randhir Singh, Addl. AG, Haryana
                                   Mr.Abhinash Jain, AAG, Haryana
                                   Mr.Vibha Tewari, AAG, Haryana for the appellant(s).

                                   Mr.Sanjay Vij, Advocate for the respondent(s).

                                   Mr.Arun Walia, Senior Advocate with
                                   Mr.Gitish Bhardwaj, Advocate for the respondent-HUDA.

                                               ***

                    RAMESHWAR SINGH MALIK, J.

For order, see detailed reasons recorded in a separate order passed today in RFA No.5758 of 2009 titled as "State of Haryana and another Vs. Subh Ram and others".



                                                          (RAMESHWAR SINGH MALIK)
                    January 22, 2016                             JUDGE
                    raman




RAMAN KUMAR
2016.02.11 15:49
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