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State of Goa - Section

Section 14 in The Goa Medical Council Rules, 1995

14. Procedure of uncontested elections.

- After the publication of the list of contesting candidates, if the number of contesting candidates does not exceed the number of vacancies to be filled in, the returning officer shall forthwith declare such candidates to be duly elected to fill such vacancies without any votes being taken and report the names of such candidates to the Government.