Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Rajasthan - Subsection

Section 63(1) in First Statutes of the University of Udaipur

(1)The students of the University shall reside at one of the following places: -
(i)A University Hostel,
(ii)A Hostel approved by the University,
(iii)A lodging approved by the University, and
(iv)In their own houses with their parents or under a proper guardian.