Umesh Singh S/O Babikhan Singh @ ... vs The State Of Karnataka on 4 April, 2008

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Karnataka High Court

Umesh Singh S/O Babikhan Singh @ ... vs The State Of Karnataka on 4 April, 2008

Bench: V.Jagannathan

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A.@E:3$'1'E£%...S   -  

R; rm wmmimw GwWs.R:'?J&'B£3;£H§*!.'£:  _
TA1.-UK:EUTI*1ARI    
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smm: BEAR   :  . 

 

 

2 EmaGmATI§:wm m:aamm3{   ' '
Sm aKR1m'm"1'I1L%L 8'a'*;:si:_r_i;:~1.V'%_A '_ " 
AQE:   V.   

R; (I! wmczamm, 'l_.Uﬂ;§R_EYA_ aacﬁwa
'¥.1¥I$"'.I": Pmﬁﬂmﬂﬁﬂhﬁmﬁwfﬁ
sum: Euﬁ--1:a?¢.I<:_ ' 2  
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_ RE£i$*";W:"v-1%*1'5isvS§:?'EA'E'E avxmmat. mmacmma
u . _ _ V ,1-IIGE. QUEER? wzmnms
  nmmmtaam.
'   E-"cE$P~i:}1%'DEI'ilT

 "- "rH:$ a.mL.A. mim Hm. 3M2; m.1'»:<::. HY rim
 .AI3'mm'm mg THE :wwL'W«m*a.e¢vsm AGAII'z'8*'I" ma
 qvnemm mi. 13.. mm? P.ﬁ3&EII§ ma ma: Ar:»z::L. 3.3., & F'.'I'«-

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APP'ELia&.I'3'E'$-.P&GGUBED FOR THE 4.Z)FFEﬂ$E PI 1' S. 48913} & (C3)
{PO AH]? $EI6I'E'EN*£'.;1NG THEM Ti} {§NB:EI9ZG{3 R.I. FQR 7 'Vi
Aﬁﬁ TCI 1-%Y' Fm}? C)? RS, @,,5xmg». FACI-I FER THE QFFENEEE
UIS. ﬁrﬁﬁfﬂ) E3 31%} LB, 'T3 UHQERGQE ETIIRTIEER 3.2. FGR "~13

 FLTRTI-ERR mmgmcma Hm hm uxmmmo M."

5 mam Am 3:0 PAY mm -:3? Raw 1909;» men  
ummxm SE: ma 3 mamas mm mm c>1wFENc:i.:::. pgntgs. 
439(0) zm. Ewm THE smﬁmmm smwmxcg-3 .%1-i.aLL'_' 

RUN CCAIQCURRENTLY,

ma wmam. came an §V3'R:'»E*L3Z¢7:':'§'§§,I3z?_.'I+3;E§2-'#;l*~€i'§E@f3r""
'£1-11$ um-'1, THE GGURT EELIWRED  F*:ff)LLC)W{HG?:  

 

 ee.;:up::1m:1m he:r¢£:*a':§'~-a§Ff1a «"V§¥érgé§;rv'ﬁ_kégécxgaed'  am
mum m*2 rmgmctzvwelgh   calld in
quaastism tlmir  Ecnitt}:¢~:.a§ife¢:§é&aVw§1,&1ishab1c under:
sauna' rm #8? [E]?  'ﬁe  and tansequent
sentersna  «ffﬁsaxxiiiri thia. appeal."

2" m s{iv1"vtha:e-v._pﬁ5uéncv£§i1t.i(:n in ahmrt is to the cﬁwt

 

  " Ma.n_;'u.1mt.'r1, RS} £1'-'W----6} along

h'h§:»%&a;&:?:. 'rgvmcimls 44?: gaktg rounﬁ an tha night;

 {#1 when they Warm the 1(.s..R:r:c ms

 wt.  at amuna we in the ngrlgmey found

   in auapﬁmimm maxmer anti they tried

%%  mm M mm but wxﬁd summed anly in

 mizﬁ mm 6f the ma pemmws mzzsci the pesrsnzm wha

S 'wan cazugha. by the polima was the: aoouaesd 1101.1 arrxd

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&  mﬁz mm away mm $13.3 spot. {tin cnqxﬂrm with
accused nscznlz. it. was

 

=5 by imém that he 

posamamn caf munterfcit. mm M' Ra.}.,QﬁC:!-  

in two numb-am am 11k:e:mm.a' ' mm  VV'  

Rs.5mf- ﬁamminamn along with 

aittﬂ a ﬂail' &- Ixzwdy :c:z*% &11§. £24.kQ  1 

mzawmhmt mm to lmcxw thaa  
caunterfeﬁ mtm and  wag
mmuétai aw pm' Exfﬁ  fﬁf of the
muntexrﬁait   as per
the ciirmzrtimx my  M  bua
stand mind  hﬁaczk in avian: and
a-harrt in  the said pexrson was
caught  ﬁle   mnqwry With mm, it was:

 £1': pesansma:-.§.::n 9f 15 flalua notes 01'

 Ra.§.A,i3.V€};i3%;if_f.A  :5 mm af R3500]-

   lﬁ falm Iwtw aaf R23.l£ﬂ,f~ deImm1na' ﬂan

'  :.1g€m¥"'}§f Ra.§€3:f- ciﬁxmnrafnaﬁamn and a. pmmhanm

 am pm' Exﬂl. T§m mﬁa, P'W----6 gave

 as per" Ex.P?' wmch lad tn the cam being

 agaimt tha: ma amuaad pemvmns in C1nNo.2D[ {)6

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fart the;-3 emﬂhwa punishable umim: Swtimm 439%} and

43903} of the I.?.ﬂm Tm ixnmtﬁgaijmm ixmlueziad aa§z3;:1g"+:3:£

mm mtm which had bean giwmn 'my 5-3 tn the  

heemm La. I~"W--4 3;-aim' th aiddappa Maﬁa"  { 

Asmlmli Pyaraﬁ Kheja am PW-E: ,

ﬁnm the said shnpa/,t.'rw 1xrwm' 1:?7gm;%.:'._Lg  a15q,'$,a'i§:a'ed  

mm mm which 9.»? haﬁ givm.  
the smmwﬂ mm Ether  Wag
comtmma. regardttg    me said
pancmrmmaa.   by the
CPE W?» W   lacing fake: nets;-as,
u1&@taI3,«*  ﬁled ag3a'mt the

    gzﬁmci-ed not guilty am

 haxi tkm. ewizimwe sf FWE. 1 3:13 10 arm"!

 Exﬁl iv P1613 amrt ﬁzsam proeciucag

--  wkjagm M.{3ﬁs.1. ta 1%.. £§m3wsad tuck than: stand of

 vi' the pmamuﬁamn mac: and lad nu 0-ml

% '€235-:3'§;«1:Vaamae="    but gm marked. mam in umar &efexme.

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'in Manlm wéal jxxdga aftmr apgrwziatitig the wmvsnm

on mmrﬁ, mxna in tin: cstzmchmian tkmt the gzxmsaczubinn 

ezstaablﬁhm 1% ma: mjgmﬁ ail rmmmble daubt an,::¥.._§;i;" 

oﬁeti 'mat ﬂmugh tlw pamh. wiﬁmavazs  

the pmmwuﬁmn cam, that is ma: a  

the msmmzw mi'  mﬁizgger   V.

said rwrﬁrzg hm mm mutt  the 
by the pwmamztinn. am   at'
the afermaid raft'¢m~omA._  ta
seven 37% i~'c",I  ,7E'a'®;'- each and in
deifaua *3-E' paymejiﬁt.  far 351:: munttm in
mspesct cf  Z  j  ag.ga.iz3.at the amumad
punssmme   ofthe1.P.{3 and in. so far
 aﬂgma. ﬂfnéei ﬁmtémn 4&0) «sf the I.P..C

  V' sammrt aenm-mmcrl the Mn amused to

 ﬁve. %3,r~:m»k%:*2..§% 951;; a rm af Ra.l,,€.'}{3t'22.;'- mach am: in

 VV T" uh.  uf Yum, m  SJ for a. pemw of

  umm; rs. 'u this gudgxzm: my mzrnvicfian and

   that is caliad in qmamﬁmn by the accuseci in
.  .  T, {. _  



5,. E haw mm the laarrméﬁ. mumei Sri. Ashok R.
Kalyaz1a:sha'i£y for ﬁw .--..r: 

 

Plwdm :'?:'r1.Ei.C1.Sic1d%%%h for the State arid  

gaenzszﬁ the ezsxtire mﬂenm an reward.

5.' 'Learnaci muzmai Sriﬁshok Rs  if

awlhnffa argued that, 433- _  

evidmce of thrz    
that the prwmution case  
and ﬂmm is no  ";;¥Qiﬁ1mes even
with xm.-ax:-d tn   case. It is
aha    ' by
the: ;:rrae:ac:.%V'tir.;v1*1,.'_ gawk: wimws, PW-'E' the
pho%&ph§E§:".,   vmrlear all humans: failﬁ ta
aﬁpggrt   and out ef the. re:m.ain:ing

 :::fPW-1 ﬁaea not mnabemm that

L'-sf    mm tmmpiaixaant, and ether parxsh

«   a alrwep Imp-er' alga ﬂaw nut aupprart 'hm

 czase as maid he saw fmm the crusa-

_ ﬁ0n inf think wimm-8. ﬂnwfefara, thaw its manly

 caf PW-6 "time: mmpmixmt vsrhc: ﬁgs. much of tlw

S 'irnwti@?:§e:zn and xczmxpiexti  ﬁmt, ﬁwa 113 the maicience {sf

3'?



PW»? Whit?! regstamﬁ the case named an £1113 we-mgmmt Ex.P6
kw Incl.-u.» 

ané. murmm the C91. A mime sc:m.tt::'1*1y 0fAthese no 

wimma¢>$)w'1}.E mt perm': anycaiae;-:. tan truat thexir  A' 

reﬁabie éilltli :mr1vinni11g. But, an ﬂw aather V"

reveal that cm emira immigméma  7

the pmwmmtatlmm hm 'mieci ta m.akg~;. aut.   VA .

mthim by T plaming ma    thus
1aee!:i.mm_§r at' the uﬂial  1'   "i:ns1:si:re
coxﬂdesam to acoept t3:;¢ aam;.=.-Lsgs  mnvincirm.
"I'ha¢'1%m;, the   aucsszzmfxxl in
either pmvixag  mam by the
mixed  the accused having
useai  rmtaaaé. Wit}: rgaré tn the
   mhmsr imma am eonmrrzed, it

  Imam mumel that thaugh the

   lmreﬁy Wwim ware: said tcs haw bwezn

   an 4.2£3ﬁ; ﬁw avémdmnce oftlme aha".-up

'is;  the. mid item were pumhaami by the.

 1132-96 and tkw km the entire  ' on

 aims rwt. impirc mnﬁdmm ta away: the saw as

  mﬁ. aneraly bezcauae the mmylaixmnzt happens to be

if



the PSI, #5. 7m m: a. min: in acmgazt ﬁlm mmimuny of that pcriice

aﬁ@1 ma unﬁﬁxk when the aviﬁmm an @113. reveals tfﬁat

the etmiﬁm mvmﬁigatimn ma ﬁmn Gasﬂduﬂtaf-£3 

shoddy manniar. In auypwrt {if his    

mammal Sriﬁshnk R" Kahranmhatﬁr g-}.Js;%r¢%A;1%I£s&1i:¢ oe3w:_.§:ii1V  

decxakinn inf this cnurt reported   V'

am-gm 1«:,L,J,19 m aubmﬁ.   aaf
r:.:cx11n1m':5erI$ name Ema-If is   case
wixmn wntimm «mg (33 a3:ﬂ;_..*$e:8$$§, gécig  '3I°b~u.:-am
Has an we   V' accused had
intended tn wag    the practica ef
the.  1 -as  aﬁcer
mum he     

7" §};;m.e mm,mm~s Gm-mment, Pleaclex fur

   In suirrrnittaé that the

 mummgzk§r:é§'w7g::.a%:np1amant is mlinabie and has being .21

 aéﬁigmg  33 ms impﬁﬂimsent m anuept his

 ﬁwamlhr the eviclenszzae on mcord ekearly gram

  the pn:::a&as$¥1m:§. Bf tém mmnterfeit rznma by t&

  gmmm in viasxw mi' gm pamchanamaa 'mirzg piacaci

 in rwpmt mf the wma and awnntlliy the

3/.



pwwmuméan ma mo pmvvaﬁ W  the shop lmepm-3

tn ahmv that Anﬂ dixi  & ahampms mad ﬂair & 

mam by mm the fake mtw tn; um amp 

thm-ﬁm hath. th-3 aﬁenm  E§i' t   » 

pmvacl by tiw proaecuﬁam. E1: was. alas: s¢:.xb2r1itftsézci,'*~1:ae1=z»,1}*wV:.:1T.
Lgna ggpanch wtitnma 119.5 M-narl hma?i%e:_§   fm %

discard W madame af me 
tn the xﬁxy of tlw  $bjet.%tag at the
irmtanm of mm acmtmgad  01' thﬁ
mmuaganing   imewadent
wiwaw    reg:-ci, he pmﬂ
raiianoa    tunurt reported in 2006

Cr1.L.J. 4293.    -

   éﬁﬂﬁubmmieﬁ maﬁa by the learned
  tiw pamt far vmr1.a.id:&ratiou is:

  'jiﬁnvmion M thy: amusmi by that trial

 mi: be hm ms sue aumimz-ale in law in the light

    eviadanam an zmré?

  Thmzgh rim preamutimz, has mmined 16
 as ahwﬁy" nmitﬁmnaxi almve, the material
.9/



E51'

wiawam on wiwm mtmw am ﬁata 91' the pmsevxution

a'.:au«em*mims::n?W3 Rtaﬁmad PW-3.8.

18., @211. mi ﬁwmz, P.W.6 is the canzgiaizmnt  "  
mmﬁéaﬂ at the ﬁat plum M firﬁx digt 

't¢:at:'.mz:y ﬁrms cormbvzmmkora   

%'2d 31% am to wimthmt 51:5»   the
twmzw' my efF,W.ﬁ' V  A H ' V 2

13. It: $3: in    PS! that:
am 4n2.3€m,   V camciaﬁ wane zm
light duty,   saw two panama
Giﬂﬁfﬁ mm   Gokak and when they
apwezzhgi   'ef <mvc ycrmm ran away and
 ..   them wag iii {Smash Qingh
 and 3:;-arcmzg his hand bag. P.W.6

 mzagﬁ arm thcmsand tiezmminatinn and twin
 gf  1-mndml dmmminaﬁan. mm with the
 and one Fair and Lavely packet and
V   The said mm appeared to P.W.6 as
 mtea and wlwmzn questioned ma. tn Whﬂﬁ tin

1/.

  |'lf'f'I;u\g_j3||| '.'\|1..J3u_lAI\nI_nu an-.------ ----- -- - -



13. P':.W.1Q SP1 Shekhar mjjunappa Agadi has
dep-as-ed inhhwﬂmmthathewrssmdﬁl and 

hia amtmnmt and aftmwazﬁaa, on }.3.2..ﬂQ6 
P.M.5  Mawuxmth produced as beﬁxrﬁ him wmaé  '  

gemxine mtm wara aﬂ sﬁmd   

gawmg the ma report, the CPI, 
as per E-X995 ami tack   of
P".W»3 Ravi Mahaaciw    aaﬁ shop
mm m mime     by A2.
Aecscnrdixagly.  Ra.5(}0;'- note
an&      in this mm. m
happened.   is 'due aaizaed mm of
Ramw-  1§ag£§mn dapcuscd by the CPI that
 mg m¢i:&§g1 tn the shop nf 9.w.4 Srilmnth

   pmduwﬁ note «sf Ra.1<::m;-
  aeimad as per E:t.P3 in the pa-eeanacae

'   the mini mic is M0,}-1..  m&.

k   t:i=5  that A2 max him to the map of P.w..5 Aspalmli
 t  am fram than aaﬁ amp one more counterfeit

 (sf Rs..l,C}D{)]- demm;n3' tion was seilaeci umier

$6

13003 1-lam vnnvmtw -m nmm um» mm-vw ---- -----  -"



14»

am 3%: ésutmthw ahampm 'main as 15.0.5 am fair and

€
15% mi as M.<Z}.ﬁ?:\?m the c:x-sass-mcaa1.maLti::x1.,r3'.'$_i3'_,_1

dam rm: aauppert ma pmswutiasza mm. It E: d_epoa§;S. . 
him :ix:1.e.§:m c:r°a3s--e:.vm.mana' tam am Wham: they   
of tha aswcmaad, rm yamhaa Ware ava2'}a:.-1:a}§v£:'z=t.*1»;i    V'
Narayan :.Fadhav[1P.W.2} mm to the   

wag dram-a. mmm 3 and 4 AM;  w§a.s---- 
1-"=3: himsezr. mum-,, in  has
stated that in his p1-warm 
or he mm nut    gamma of the
PAW;  

15.    Jmdhav, the peach

    in big avidezrxcaa-. that the

 at aroumi 9 P.M., wlmz he

  atand on his way to his rﬂative
_VV_ }:1.'i'V4'lva'~$:;'E: at   "V  sari. Tlwugh. he 53}'3 in his ex::un1na' tinzi
 tfzat éx.P'.2.* is» the: gaancI:  that was mruciucwd
 with the seizure cf RLsx1,ﬁJO{- {aim mm from
»a  mt tbs izzatanona tzuf A2 and likvawfwe, mmmm note

  rmvermi from yet mmther she}: as par Ex.P3

Ex

.4

  mI""m J3 Ivan?' 1'3"; '_.'5'_;g,.,_;-gggggggg gg. .u..u..n.-- ----- ------- ----- ---- ------



panmhanaamﬁ and m ﬁnmtgnomm shop as per Ex.P4 of

Raaaﬂﬂﬁﬁf - dmwmmaﬁun, in the amw- &n by 

prmamxﬁm-n, mks witn-was has stataaad that thc 
notw which were amend" ﬁvm ﬁi2 are at MAD-.10   
however «sriurm ths-2:     V'

wrtJam' a }m3 m1tmmiﬂ::nat he dam Iwjt.    ' 

all "ma faw peuiahanam and haé  tim 
at tkw mﬁjce mtmtion and  2'$*§1!'f" the
cxxrmncy mm came fmm,' ai.xia9,1V  took W
aigmtum, he was  he signed
arﬂy om" He: 'is mt aware as in
from. Wham    and he aigxmd
only at the  furtlwr ha dnea mt
xmw what tug   um accuauad. Thus, the

  ééf  appaar to be E: tnustworlzhjr one

 as  ¢  him stamiﬁnszzw and than in
 mm  :::«,}€;"aa.m 'm" Aj;1a*t;ioz1)m1d thum, rm ma' ance of 1==.w.2

' __l1s1p= tm prwcaczuirﬁmn maﬁa to any mctent.

  Aiﬁk' i-".W..3 Ravi Maiﬁev I-Ioacmarzul *w one cf the shop

" ' by the pmaawutslozi am it is dezposed to

 

  him izaixixa eviﬂe:-::1;w/izxthe  )ﬂmtA2 (mum to the

3/

rm

. -..... on-..¢ulunI.l|n pan onaanau ooaul Lnlsaiianluhlu ll\ I\I!'Il\"'I LIEIIIJ \I'\l\Il'I!lI.I¥Irl'\I .1!' iﬂﬂf'



amp and gmmhamd a 31.11: bottle fer}: Rs.40f - anal gavb
mm mm anf Ra.5C}€}.r'- am. P'.W.3 gave back ha. 

Ra..'%66,F- am mm happexwd on 2.2.2005. He aim 

to tha mﬁect. that an 14.2.343t36s ag.a.1n' A? was   

cm to» new zahop and palm    A

Ra.5W!-- mm gven by A2 and  _   

said mm. and it is M.0.13 and  1::-§:v'»tt?:1::;~§'_1':;aVlf'f~':*I.VIf§'L"¢.V.:?V*l'i' wt
in tlw  of ﬁg    has
statad mar. ha mm :9   cams m
his shay mat the   mew but again
33:33 tlmi. hm daiaé   Vtha panchaxw
am am mg'  station and mm
  pzmenm cf I-"'.W.3, no
one swam. tlrzﬁ  It ia further aepoaw by him

    ipt at documnt tn the police

 in  thus shit: frem his ahop as

 M..aﬁ.~ra  tam as alum m pmtmf to ghnw that no.4

 mm mm ahap by A2. The witnwa has

  V  , _  mm 1113 mum an tkw mm day and he Imam in the.

 army timt amunt whmh" he mceivm an the %u1ar'

if



day at' 1% busizcems. Thus. from flu: widanm of P.W.3, it is

mt ymaaéble tr: draw imamrme that M.{1}.4- was aimed 

his shay arm 14.2.3696 beeaum. as pat the very say 

wmm.' 5, he masher. Imam the  tmllectimn at   

takm it $9 the muse evcxy ciay.   . '_ 

17. aw» swmnth SiddapJ;:§a...I§h&h11éipur 

ahcxp kmmr and he depae-ea: in  
in his ﬁlmy and gave   note and
 a ﬂair    and it was
warm R:&.33.r' -     Rs.9Q7!- was
mm m  cm 12.2.2006.
  that cm 14.2.2006 again
police ':::mm1':&.'t:V ¥§.'2-."., 25¢   and P.WA gave back
   .:o~f Ra.1.$00f- demminauion to

 A '*4!'

  

1

 

1  M.Q.14 seized by the pcnlzice undec-

.' rm ammw-maamixxatimn. the wimwa

_     is not in 8. pmiwn tn my' that as in @119'

V   some m the shay» evwaaty day and what

 _ ..it'3Ir¥:!kthh}* purchase in his almp and he £3130 tzarmot my

 whsst it¢:r.x1s wma p  fear Ra.33!- and shampoo
  am fafm and lmmiy mmm are availabie in other

3/

as

...-.-....- ._ .u......n. ouuuu I..Un|s..l|s..l|I|II..l|l can nunnn 1:15-11 nuununnuuu .15 l\ll"II\'\ Llcuu uuuluniaawu .l(\ Iilﬁﬁ



18

show aim. Tim wimwa aﬁin gays that he takes baa}: ta
his beam: the ammmt that he caailecm every day 'm his ahxgp

anti on 23, partwlxﬁm day, «rmly the 
Imp: in ma shop. Truss wimasa aha says that   
tan the p-¢::s«.'§:ix:>=z:: station and ab:-aimed     
this wiwmm  aim: dnas mg': 

cm the ﬂay mm rm pwzalioe    
14.2.2

€JCst'a, tlﬁs witznmsa mm M.C}.l§, in anther warda, witness, it ?m um: pcmsibzzg She Imp': the munterm mm; 12.2.2005 to 14.2. Emma ﬁom him.

m ?.w';E. % I<1mj,a is axmﬂm shop £11 his evidnnee that in the m¢m1A;kfkk*:..5 A2 has mm 'bu his ahnp % am atﬂ gave Ra.1,000f- mate and _V _f.-£?f_."g'Qlé3".j*.:'= m him and mu days later A2 m his snap and P.W.5 gave baak um W afR3.l,ﬂ0Q;'-- given by A2 and 1:. is M.c>.15. :5'-was mm ma witnuwa hast stated that ﬁiﬂ ram gm. any suapérﬁwn an :9 whether cu:-rmcy mm 3% h amp kmpera/says in his eviﬁencgtkxat they!"

rzszﬁlmp the mlwﬁam szaf" aaah day, but ﬂu; ml-wit home, 1?

gvmmwmwaaymxhmmmmrnatmmaha says thathe takes Emma new day mﬂmtiun rm. that day imelf furthmr ﬁegaaaw mare mi am :91 mm ts) rm ahcap was an 3&5 our 17%, ﬁg stafbmxsm was taken by am saw mgm that M cam ta Hm sh::.pwen mm mm mag rm a'£a.'benrwx1tV came ta ma amp cam 1.2..,20(1!5«. Vb ma nasﬁuwuy u§ thia witnxass ha says in tha cmaa-wmms."' diﬁo1,11t to beam the when vs:

am am wmt with him, aim aux-r%* (gloss analyah Inf the evidenw an ~am§.hx:2'u5:1mt the teaﬁmany caf P'Wa..ia'"§ :;::*._:::1x rwovwy <31' curmxxcy mm inf" S can be amepted. as 31152.. my apinioars, am guidance «sf the: shop mnﬁaenm m amept the same sin A I of tha munmrftsit ncatm mm the. tlarea k by an perm oa"mem"Lammd.. Whma me}: one A

3.,' cu' ......n-....- n'. nu-154:.-u IIAIII LII]!-I'll-l'I_I\l'LJ\I !l\ I\ll'|l\I\ LIEIIIJ ﬁltli-lIIlLIUIl\I .If\ IIf'If'I"'I IuI£5li.I \ﬂI\f§\'II.I§¥f" -If' ﬂint' it 73 ratlmr aur17»riaix:g,t11at an the: day what; the wﬁae 'w*m?mad the amp, twee amp impart; will keep tbs rate gvmn by M £9 thcam am produmed it before 2 0 ~ 'Ihm' part cf the przuaacutian. ev1d' dam mt inapire mnﬁdvance to a-wept -; all the thme. .5 shapkeew esvidwym that thw wwﬁ taken ta asked «an aigrl mg ::4' % This am giveaa saw an dmubt of 1=w.6 axﬁ 1==.w.m.. Vat the three ::ur'r%* P4 indicate that all the tllrwa an the very same day i.e., an pannhanaw irméicats: that t:i3 .g3r_ -. shop» whereas we have ef P.W3.3, 4- and 5 that they wam 't.::'ar"'€ssi;g;r1g':i::r:nE'3§§rAaa:t the pelica statﬁmri. Secondly, wI%1 the ivas mnduetcd an 143.20% in connsect1o' n :53 éamm vi the mawitextﬁeit mates ﬁmm the three rm pmsibility of the thrm ahopa kaepem % " t1ms:- mow the mm mm g,Ivm' by A2 2:111 }/ an '17.

14.2.2m& claw mt appear 13:: be a paaaible am: 'because as pm&www oftmmabnp the amp of P.W.3 an 2.2.2006, and that of p.§r;§%kk§g , zzxmma and Emily that cf mas can 1.2.2ac»5ff Exﬂl and umesore, it is mtlmw c}i?35'Zik$13;it« gxraseczxiiaan wmuimzt tlrwt the to: keep: in thair khop tirm fake far mam than a week. not heap arr}: amurxit. in tjlm house evmfy ﬂay ramovery af ::ounbe1°ﬁ°:it» Laws 3, 4 and 5 hm not %:#1 . Iv}.W1Jeaa5cnable dnubt and at the 3% igt in View the testimony of PIWIE ggm _ws%1 mgﬁicmn with regard to its %_ ja;T mum & (If the laarnsed Cummal for the the mwsmamg agency had tried to nt a.g;nm"' ' 12:. A9 by " the amp leeepem my that they germ the; note tn the paliaa whcn the avenged aprpemm in bejbrcaﬁﬂ submission V' ...§'u»Jp-L'-in-ace «-

ﬁr Elam.

9/ . .........-.._..n.-.-u.. can sustain Illhltl I.1\n.rI\.ln.naI.J\I Jfi lilﬂfi' } 19, ﬁ§&uw pmawuﬂmn evﬁenae reveals that that Bastian}; af F.W.6 and P.W.1G Cami be rtmpect mi' wﬁwum cf mumm-ibit mm mm the 1m% H1236. mam ﬁlm aviémme also is ﬂmtgagtaxgupﬂn = V batatlw am fair and lovely mm wmg; from A1 can 42.3ﬂOIf:, the items fwm tha Three ahop 12.v§;'L%{)i';%£i".=d§i;§.§§V'Vi$§t .M==:. . ;.;:: R pumhagg tbs ammpm mum and 'fair the thme arimn abom um fmm A1 an m.m.m,ag me: aayat' 1=a.w#5k,we£-Tie becoxrm an-»)1mK%wua$ib:1_:}:i§.yv vtu indicate that the anuhwa §x13m3!ti.g@a_.i:i:1r1 Arm-1«.%_been cenclucbad £11 : gmﬁ =3'.-ac.:~m:rz:ii:':e31IVII_f*'ér evthm, 'tht: evidence has been 'fa-.n;;:s' 'ix: vrc:p«e";8':'i1:e aczcxxaﬂ. tlrmm *m no bay for mm' whee' new on

- the puﬁw aﬁimiak in View caf the settled law that. tastm my on!' the. police omcer aha ' * 'V 'hut 9"~'I--ac m he givlm noun}? weight as that cf any ether yak: ?m the instant saw, a (slow ac-rutiny of the S an rmrd does mtﬁm the imprasskm. that oﬁcial % mmzej '§{i'.ﬂ--R 9201, it hm hm hald by the Division Bemh cf tkﬁm Gamma that tlm wmplainmlt hmelf should mat as M}. am! such practica is ciiaapprove.-:1 and " 3 due}. ia by Sue}: pemnn, the me.' I Inthc ammntmaee, mm man this _ % ahm.::mz:sa?. impurtant Maw far' 313 ham: an his. mpm that P.wg%i{o _1;c%n::Vk .

irwtigaﬁnn mi this mm.' with xmaxﬁ £22» tvamua éxgéus mt beam auppartraﬁ by tses1':m1on3r in tha ta the spot tau a the place and cziid not me his ha: aware as m whethezr A2 héijiznvalae givm raise ta doubt M mplﬁihaiétié % czrwible array:-.:a kip it """'°-L3;""""""' #1 me imam}! at' the -av-irlemm an racorti, . that the prmmutinn has pa-awed im came 'V reasanabla dauht am! an far as the mm worth . and Raﬁﬂﬂf -- sﬁaxzamﬂsatian am nztrtrzzwerried, paamm EXEPIQ repnzart, {brawn 1=~.w.m, mm am an Hhcatiram-* swiaﬁenne phced by 1g anybody in mmrztwtinn

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