Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act] NCT Delhi - Subsection Section 4(2)(vi) in The Delhi and Ajmer Merwara Land Development Act, 1948 (vi)the duties and obligations, financial or other, of the Government as well as of the owners of the area concerned; and