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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(1)(a) in Maharashtra Gunthewari Developments (Regularisation, Upgradation and Control) Act, 2001

(a)ascertaining whether any land is being or has been developed in contravention of any provision of this Act or any other law;