Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 51(4)] [Section 51] [Entire Act]

State of Maharashtra - Subsection

Section 51(4)(a) in The Maharashtra Value Added Tax Act, 2002

(a)in respect of the periods ending on or before the 31st March 2010, grant the refund to such dealer on or before the 30th September 2011, and