Section 2(1)(j) in Bihar Value Added Tax Rules, 2005

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State of Bihar - Subsection

Section 2(1)(j) in Bihar Value Added Tax Rules, 2005

(j)Government Treasury means, in relation to a dealer the treasury or sub-treasury, as the case may be, of the district or subdivision in which his place of business is situated.

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State of Bihar - Subsection

Section 2(1)(j) in Bihar Value Added Tax Rules, 2005