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[Cites 0, Cited by 0] [Section 63] [Entire Act]

Bengal Presidency - Subsection

Section 63(2) in The Calcutta Hackney-Carriage Act, 1919

(2)All the provisions of this Act in any way relating to the notification to the Registering Officer of the change of ownership or of residence of the owners and drivers of hackney-carriages shall be applicable in like manner to the owners and bearers, respectively, of palanquins.