Section 9 in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Ordinance, 2004
9. Membership of a Sports Association.
(1)Every District Level Sports Association, registered under this Ordinance, shall be a member of the concerned State Level Sports Association.(2)Every Primary Sports Body shall be a member of the concerned District Level Sports Association.(3)Subject to the provisions of this Ordinance, any addition, deletion or change in membership can be made only at a General Body meeting of a Sports Association.
