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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

Bengal Presidency - Subsection

Section 19(3)(b) in Bengal Trade Union Regulations, 1927

(b)by any person, who, having held an appointment under Government in any audit o accounts department, is in receipt of a pension from Government of not less than Rs. 75 a month, or