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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Goa - Subsection

Section 4(3) in The Goa Coaching Classes (Regulation) Act, 2001

(3)The competent authority shall, within three months from the date of receipt of the application for registration under sub-section (2), either grant the registration certificate in the prescribed form, or shall communicate to the applicant his order of refusal to grant such registration, after recording reasons in writing, for such refusal.