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[Cites 0, Cited by 0] [Section 125] [Entire Act]

State of Odisha - Subsection

Section 125(c) in The Orissa Municipal Corporation Act, 2003

(c)specify, subject to such direction of the Standing Committee or Corporation, duties of the officers and employees who are immediately subordinate to him and supervise and exercise control over acts and proceedings of such officers and employees.