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Himachal Pradesh High Court

Smt. Rekha Karol & Others vs Smt. Lachhmi on 13 June, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

.

Smt. Rekha Karol & others Versus Smt. Lachhmi Devi & others RSA No.272 of 2012 13.06.2022 Present: Mr. G.C. Gupta, Sr. Advocate, with Ms. Meera Devi, Advocate, for the appellants.

Mr. Bhupender Gupta, Sr. Advocate, with Mr. Pranjal Munjal, Advocate, for respondent No.1.

Names of respondents No.2, 1 and 12 stand deleted.

Mr. Divya Raj Singh, Advocate, for respondents No.5, 7 and 8.

As jointly prayed for, list on 20.06.2022.

(Ajay Mohan Goel) Judge June 13, 2022 (Rishi) ::: Downloaded on - 13/06/2022 20:03:15 :::CIS