Himachal Pradesh High Court
Smt. Rekha Karol & Others vs Smt. Lachhmi on 13 June, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
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Smt. Rekha Karol & others Versus Smt. Lachhmi Devi & others RSA No.272 of 2012 13.06.2022 Present: Mr. G.C. Gupta, Sr. Advocate, with Ms. Meera Devi, Advocate, for the appellants.
Mr. Bhupender Gupta, Sr. Advocate, with Mr. Pranjal Munjal, Advocate, for respondent No.1.
Names of respondents No.2, 1 and 12 stand deleted.
Mr. Divya Raj Singh, Advocate, for respondents No.5, 7 and 8.
As jointly prayed for, list on 20.06.2022.
(Ajay Mohan Goel) Judge June 13, 2022 (Rishi) ::: Downloaded on - 13/06/2022 20:03:15 :::CIS