Supreme Court - Daily Orders
Area Manager Food Corporation Of India ... vs Adiknanda Patra Mandal on 18 August, 2017
ITEM NO.109 REGISTRAR COURT. 2 SECTION XI -A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SANJAY PARIHAR
Petition(s) for Special Leave to Appeal (C) No(s). 9675/2017
AREA MANAGER FOOD CORPORATION OF INDIA SAMBALPUR ORRISA AREA
MANAGER Petitioner(s)
VERSUS
ADIKNANDA PATRA MANDAL Respondent(s)
Date : 18-08-2017 This petition was called on for hearing today.
For Petitioner(s)
Ms.Indra Sawhney, AOR
For Respondent(s)
Mr.Kedar Nath Tripathy, AOR
UPON hearing the counsel the Court made the following
O R D E R
The sole respondent shall be at liberty to file the counter affidavit within a period of four weeks.
List the matter again on 06.10.2017.
SANJAY PARIHAR Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2017.08.19 10:25:50 IST Reason: