Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Bihar - Subsection Section 45(2) in Bihar Minor Mineral Rules, 2017 (2)The retail licenses shall be issued in sufficient number in all the districts by the Collector. The Collector shall be competent to decide the number of such retailers.
