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Union of India - Section

Section 10 in Sovereign Gold Bond Scheme 2018-19 - Series -I

10. Payment Options.

- (i) All payments for Gold Bonds shall be accepted in Indian Rupees through cash (up to a maximum of L 20,000/-) or demand draft, or cheque, or electronic banking.
(ii)Where payment is made through cheque or demand draft, the same shall be drawn in favour of the receiving office.