Section 298(2)(m) in The U.P. Municipalities Act, 1916

[Cites 0, Cited by 0] [Section 298(2)] [Section 298] [Entire Act]

State of Uttar Pradesh - Subsection

Section 298(2)(m) in The U.P. Municipalities Act, 1916

(m)prohibiting or regulating, with a view to promoting the public safety or convenience, any act which occasions or is likely to occasion a public nuisance and for the prohibition or regulation or which no provision is made under this heading;

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State of Uttar Pradesh - Subsection

Section 298(2)(m) in The U.P. Municipalities Act, 1916