Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Gujarat - Subsection Section 32(3) in The Gujarat Fire Prevention and Life Safety Measures Act, 2013 (3)Any amount transferred to the fund under sub-section (2) shall be charged on the Consolidated Fund of the State.
