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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(d) in MPERC (Micro-Grid Renewable Energy Generation and Supply) Regulations, 2016

(d)"Detailed Project Report (DPR)" means a detailed report consisting of technical, financial and environmental aspects, etc. related to the Micro-Grid project;